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State of Madhya Pradesh - Section

Section 29 in The M.P. Extension of Laws Act, 1958

29. The Central Provinces Money-Lenders Act, 1934 (XIII of 1934)

Section 1. - For sub-sections (2) and (3), substitute the following, namely :-"(2) It extends to and shall be in force in the whole of Madhya Pradesh."Section 2. - In clause (ix) omit "or the same Act as applied to Berar".Section 11-A. - In sub-section (2), omit "or the same Act as applied to Berar."Section 11-H. - For "Mahakoshal region" substitute "Madhya Pradesh".Section 11-J. - Omit "or the Berar Land Revenue Code, 1928".Section 13. - In the Explanation, omit "and the same Act as applied to Berar."