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Union of India - Section

Section 11 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

11. Schools outside India.

- Courses of study and apprenticeships served in the Commonwealth or in the Republic of Ireland or any other country whose courses of study and apprenticeships may be recognised as equivalent to courses of study and apprenticeships in India will be considered, but time spent in technical establishments in foreign, countries will not be accepted except in special circumstances.