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Chattisgarh High Court

Amrit Lal Baghel vs Satish Kumar Pandey 12 Crmp/2649/2018 ... on 5 March, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                         Cont No. 10 of 2019
                         Amrit Lal Baghel Versus Satish Kumar Pandey



05.03.2019

Mr. Ravi Maheswari, Counsel for the Petitioner.

Mr. Jitendra Pali, Dy. A.G., for the State. At the request of Shri Jitendra Pali, Dy. A.G., list this case in the next week.

Sd/-

(P. Sam Koshy) Judge Jyoti