Section 4(1) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018
(1)The Chairperson or a Member shall hold office for a term of three years from the date of his appointment or until his successor is duly appointed, whichever is longer :Provided that no person shall hold office as the Chairperson or other non-official Member after he/she, has attained the age of seventy-five years in case of Chairperson and seventy years is in case of non-official members, respectively.
