Supreme Court - Daily Orders
Parmila Devi vs Rajesh Kumar Gupta on 20 November, 2019
ITEM NO.41 REGISTRAR COURT. 2 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
IA 79013/2018,81102/2018, in Petition(s) for Special Leave to
Appeal (Crl.) No(s). 4843/2018
PARMILA DEVI Petitioner(s)
VERSUS
RAJESH KUMAR GUPTA & ANR. Respondent(s)
IA No. 79013/2018 - EXEMPTION FROM FILING O.T.
IA No. 81102/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(Crl) No. 4863/2018 (II-B)
IA No. 79389/2018 - EXEMPTION FROM FILING O.T.)
Date : 20-11-2019 These matters were called on for hearing today.
For Petitioner(s)
Mr. Abhishek Atrey, AOR
Ms. Chetanbir Gill, Adv.
Mr. Sudhi Walia, Adv.
For Respondent(s)
Mr. Subhasish Bhowmick, AOR
Mr. Rajat Sharma, Adv.
Ms. Jaspreet Gogia, AOR
UPON hearing the counsel the Court made the following
O R D E R
Appearance :Ld. counsel for petitioner is present.
Ld. Counsel for respondent is present.
SLP(Crl) No. 4843/2018 Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.11.21 15:39:21 ISTReason: Respondent No. 2 has already filed the Counter Affidavit.
Respondent No. 1 has not filed the Counter Affidavit.
List the matter before the Hon’ble Court as per rules. ITEM NO.41 REGISTRAR COURT. 2 SECTION II-B SLP(Crl) No. 4863/2018 Respondent No. 2 has already filed the Counter Affidavit.
Issue reminder to Ministry of Home Affairs for service report in respect of Respondent No. 1.
List again on 28.01.2020.
SURINDER S. RATHI Registrar pm