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[Cites 0, Cited by 0] [Section 109B(2)] [Section 109B] [Entire Act]

Union of India - Subsection

Section 109B(2)(b) in Motor Vehicles Act, 1939

(b)if an application for payment of compensation is pending under section 109A, forward the particulars as to the compensation awarded by it to the authority in which the Solatium Fund vests.