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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(x) in The Maharashtra State Board of Technical Education Act, 1997

(x)to make regulation for granting affiliation, accredition, autonomous status equivalence, eligibility to institutes and reviewing or revoking affiliation or accredition or equivalence, or autonomous status or eligibility;