Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 16 in The Rajasthan Sales Tax Rules, 1995 16. Point of Tax under Value Added Tax System. - The tax under the Value Added Tax System shall be paid at the point in the series of sales within the State, as may be notified by the State Government.
