Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 629] [Entire Act]

Union of India - Subsection

Section 629(a) in The Companies Act, 1956

(a)upon any examination upon oath or solemn affirmation, authorised under this Act; or