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Madhya Pradesh High Court

Ajay Jaiswal vs The State Of Madhya Pradesh on 31 July, 2020

Author: Sujoy Paul

Bench: Sujoy Paul

1 MCRC-3291-2020 The High Court Of Madhya Pradesh MCRC-3291-2020 (AJAY JAISWAL Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 31-07-2020 Heard through Video Conferencing. The phone number of the applicant appears to be incorrect because somebody else is picking up the call. Applicant counsel is directed to provide correct phone number.

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(SUJOY PAUL) JUDGE sh Signature Not Verified SAN Digitally signed by S HUSHMAT HUSSAIN Date: 2020.07.31 16:37:57 IST