Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act] Union of India - Subsection Section 2(14)(vi) in The Juvenile Justice (Care and Protection of Children) Act, 2015 (vi)who does not have parents and no one is willing to take care of, or whose parents have abandoned or surrendered him; or