Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(1) in The Punjab Cattle Fairs (Regulation) Rules, 1968 (1)No person shall act as a broker in any fair area unless he has obtained a licence in Form C.F.R. 4 from the fair officer of that area on payment of a fee of ten rupees.
