Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act] State of Sikkim - Subsection Section 83(1)(e) in Sikkim Urban and Regional Planning and Development Act, 1998 (e)Sum of money earned from remunerative projects by way of rent or otherwise and disposal of its assets;