Calcutta High Court
Malvika Foundation And Ors vs Eiilm Foundation And Ors on 20 December, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.3865 of 2017
With
CS No.251 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION AND ORS.
Versus
EIILM FOUNDATION AND ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 20th December, 2017.
Appearance:
Mr. Arindam Mukherjee, Adv.
Mr. Deepak Kr. Jain, Adv.
Mr. Debajyoti Datta, Adv.
Mrs. Vijaya Bhatia, Adv.
Mr. R.L. Mitra, Adv.
The Court : In view of difficulty expressed by Mr. Prem Raj Kharbanda, the
nominee of the respondents to function as one of the committee members, there shall be
an order in terms of prayer (a) of the application.
The application is, accordingly, disposed of.
(SOUMEN SEN, J.) B.Pal