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Calcutta High Court

Malvika Foundation And Ors vs Eiilm Foundation And Ors on 20 December, 2017

Author: Soumen Sen

Bench: Soumen Sen

                                      ORDER SHEET
                                    GA No.3865 of 2017
                                            With
                                    CS No.251 of 2013
                            IN THE HIGH COURT AT CALCUTTA
                             Ordinary Original Civil Jurisdiction
                                      ORIGINAL SIDE




                            MALVIKA FOUNDATION AND ORS.
                                       Versus
                             EIILM FOUNDATION AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SOUMEN SEN
    Date : 20th December, 2017.


                                                                                   Appearance:
                                                                    Mr. Arindam Mukherjee, Adv.
                                                                       Mr. Deepak Kr. Jain, Adv.

                                                                       Mr. Debajyoti Datta, Adv.
                                                                       Mrs. Vijaya Bhatia, Adv.

                                                                             Mr. R.L. Mitra, Adv.


        The Court : In view of difficulty expressed by Mr. Prem Raj Kharbanda, the

nominee of the respondents to function as one of the committee members, there shall be

an order in terms of prayer (a) of the application.

The application is, accordingly, disposed of.

(SOUMEN SEN, J.) B.Pal