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Supreme Court - Daily Orders

The Commissioner Of Income Tax ... vs Adobe System Software Ireland Ltd on 9 February, 2026

     ITEM NO.12                                     COURT NO.5                    SECTION XIV

                                       S U P R E M E C O U R T O F          I N D I A
                                               RECORD OF PROCEEDINGS

                              SPECIAL LEAVE PETITION (CIVIL) Diary No.4452/2026

     [Arising out of impugned final judgment and order dated 23-01-2025
     in ITA No. 771/2023 passed by the High Court of Delhi at New Delhi]

     THE COMMISSIONER OF INCOME TAX                          INTERNATIONAL         Petitioner(s)
     TAXATION 1

                                                            VERSUS

     ADOBE SYSTEM SOFTWARE IRELAND LTD.                                            Respondent(s)

     (IA No. 34726/2026 - CONDONATION OF DELAY IN FILING SLP)

     Date : 09-02-2026 This matter was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE J.B. PARDIWALA
                              HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s) :
                                              Mr. Raghavendra P. Shankar, ASG
                                              Mr. Karan Lahiri, Adv.
                                              Mr. Sudhakar Kulwant, Adv.
                                              Mr. B.K. Satijka, Adv.
                                              Samta Pushkarna, Adv.
                                              Miss Madhulika Upadhyay, AOR
     For Respondent(s) :
                                          Mr. Vishal Kalra, Adv.
                                          Mr. Saumyendra Singh Tomar, Adv.
                                          Mr. Anil Kumar, Adv.
                                          Mr. Ankit Sahni, Adv.
                                          Ms. Snigdha Gautam, Adv.
                                          Mr. Anil Kumar Gautam, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

As prayed for by the learned Additional Solicitor General appearing for the Revenue, list the matter after six weeks. Signature Not Verified (VISHAL ANAND) Digitally signed by (POOJA SHARMA) VISHAL ANAND ASTT. REGISTRAR-cum-PS Date: 2026.02.09 18:46:52 IST COURT MASTER (NSH) Reason: