Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Adobe System Software Ireland Ltd on 9 February, 2026
ITEM NO.12 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.4452/2026
[Arising out of impugned final judgment and order dated 23-01-2025
in ITA No. 771/2023 passed by the High Court of Delhi at New Delhi]
THE COMMISSIONER OF INCOME TAX INTERNATIONAL Petitioner(s)
TAXATION 1
VERSUS
ADOBE SYSTEM SOFTWARE IRELAND LTD. Respondent(s)
(IA No. 34726/2026 - CONDONATION OF DELAY IN FILING SLP)
Date : 09-02-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :
Mr. Raghavendra P. Shankar, ASG
Mr. Karan Lahiri, Adv.
Mr. Sudhakar Kulwant, Adv.
Mr. B.K. Satijka, Adv.
Samta Pushkarna, Adv.
Miss Madhulika Upadhyay, AOR
For Respondent(s) :
Mr. Vishal Kalra, Adv.
Mr. Saumyendra Singh Tomar, Adv.
Mr. Anil Kumar, Adv.
Mr. Ankit Sahni, Adv.
Ms. Snigdha Gautam, Adv.
Mr. Anil Kumar Gautam, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for by the learned Additional Solicitor General appearing for the Revenue, list the matter after six weeks. Signature Not Verified (VISHAL ANAND) Digitally signed by (POOJA SHARMA) VISHAL ANAND ASTT. REGISTRAR-cum-PS Date: 2026.02.09 18:46:52 IST COURT MASTER (NSH) Reason: