Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Arunachal Pradesh - Subsection Section 9(5) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012 (5)To constitute special Committees headed by members of the Committee, for implementing slum redevelopment/ up-gradation/resettlement schemes;
