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Union of India - Section
Section 64 in Aircraft Rules, 1937
64. [ [Omitted by Notification No. G.S.R. 481(E), dated 15.5.2017 (w.e.f. 23.3.1937).]
* * *]| 64. Suspension of rules.- The application of the rules in this Part may be suspended when owing to the lack of radio-telegraph organizations available for air traffic in a particular region the employment of radio-telegraph apparatus on board aircraft would serve no useful purpose. |