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Union of India - Section

Section 64 in Aircraft Rules, 1937

64. [ [Omitted by Notification No. G.S.R. 481(E), dated 15.5.2017 (w.e.f. 23.3.1937).]

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64. Suspension of rules.- The application of the rules in this Part may be suspended when owing to the lack of radio-telegraph organizations available for air traffic in a particular region the employment of radio-telegraph apparatus on board aircraft would serve no useful purpose.
[PART VIII] [Substituted by G.S.R. 610(E), dated 14.8.1984.] Aeronautical Beacon, Aeronautical Ground Lights And False Lights