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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(c) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(c)for conduct of proceedings of Panchayat Samitis, or Zila Parishads, and for the election of Chairman or Vice-Chairman thereof;