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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6A(5) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

(5)Any non-biodegradable garbage, plastic or non-biodegradable material seized under this section shall be disposed of in the manner as the State Government may, by notification, specify.]