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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(o) in Rajasthan Power Sector Reforms Act, 1999

(o)to collect and publish data and forecasts on the demand for. and use of, electricity in the State and to require the licensees to collect and publish such data: