Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(vii) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000 (vii)Eligibility and other conditions for grant of loan.-Eligibility for loan and conditions shall be as under, Le. :-
