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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(1) in The West Bengal Panchayat Act, 1973

(1)The parties to cases triable by a Nyaya Panchayat shall appear personally before the Nyaya Panchayat:Provided that the Nyaya Panchayat, if it thinks fit so to do, may dispense with the personal attendance of an accused and permit him to appear by agent.