Supreme Court - Daily Orders
Commissioner Of Income Tax 6 vs M/S. Kansai Nerolac Paints Ltd. on 8 August, 2016
Bench: Prafulla C. Pant, Uday Umesh Lalit
ITEM NO.22 IN COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).11496/2016
(Arising out of impugned final judgment and order dated
14/07/2015 in ITA No. 1733/2013 passed by the High Court of
Bombay)
COMMISSIONER OF INCOME TAX-06 MUMBAI Petitioner(s)
VERSUS
M/S. KANSAI NEROLAC PAINTS LTD. Respondent(s)
(with appln. (s) for c/delay in filing and refiling SLP and office
report)
Date : 08/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PRAFULLA C. PANT
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Anurag Singh, Adv.
Ms. Jyoti Taneja, Adv.
Mr. A.K. Srivastava, Adv.
For wMrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal No.8376 of 2013.
(Neetu Khajuria) (Asha Soni) Court Master Court Master Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2016.08.08 16:12:30 IST Reason: