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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Uttar Pradesh - Subsection

Section 126(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)When the rules have been made, a copy thereof shall be sent to the Zila Panchayat.