Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 112 in The Companies (Amendment) Act, 2000 112. Amendment of section 233A.- In section 233A of the principal Act, in sub- section (5), for the words" five hundred rupees", the words" five thousand rupees" shall be substituted.
