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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(x) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(x)"Contract farming" means farming by a person called "contract farming producer" under a written agreement with another person called "contract farming sponsor" to the effect that his farm produce shall be purchased as specified in the agreement;