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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

(1)The Corporator of the Corporation shall at the first meeting of the Corporation elect a Mayor from among themselves under Clause (a) of Sub-section (2) of Section 14.