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Bombay High Court

Farhad Ginwalla And Anr vs Zenobia Poonawala And 2 Ors on 28 October, 2020

Author: A. K. Menon

Bench: A. K. Menon

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION


                                   INTERIM APPLICATION NO. 1 OF 2020
                                                       IN
                              EXECUTION APPLICATIONN (L) NO.269 OF 2020
                                                      AND
                                   INTERIM APPLICATION NO. 1 OF 2020
                                                       IN
                              EXECUTION APPLICATIONN (L) NO.270 OF 2020


   Farhad Ginwalla & Ors.                                       .. Applicants
                       Vs.
   Zenobia Poonawalla & Anr.                                    .. Respondents



   Mr. Sameer Pandit and Ms. Sarrah Khambati i/b. Wadia Ghandy & Co.
   for the applicants.
   Mr. Mayur Khandeparkar a/w Aditya Pimple i/b. Anjal Amin i/b. MS. B.
   Amin & Co. for respondent no.1.

                                                         CORAM : A. K. MENON, J.

DATE : 28TH OCTOBER, 2020. (THROUGH VIDEO CONFERENCE) P.C. :

1. By consent, S.O. to 7th December, 2020.
2. This order shall be digitally signed by the Personal Assistant of this Court.

(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2020.10.29 1/1 15:52:00 +0530
23.ia-1-20 in exal-269-20 wadhwa