Bombay High Court
Farhad Ginwalla And Anr vs Zenobia Poonawala And 2 Ors on 28 October, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1 OF 2020
IN
EXECUTION APPLICATIONN (L) NO.269 OF 2020
AND
INTERIM APPLICATION NO. 1 OF 2020
IN
EXECUTION APPLICATIONN (L) NO.270 OF 2020
Farhad Ginwalla & Ors. .. Applicants
Vs.
Zenobia Poonawalla & Anr. .. Respondents
Mr. Sameer Pandit and Ms. Sarrah Khambati i/b. Wadia Ghandy & Co.
for the applicants.
Mr. Mayur Khandeparkar a/w Aditya Pimple i/b. Anjal Amin i/b. MS. B.
Amin & Co. for respondent no.1.
CORAM : A. K. MENON, J.
DATE : 28TH OCTOBER, 2020. (THROUGH VIDEO CONFERENCE) P.C. :
1. By consent, S.O. to 7th December, 2020.
2. This order shall be digitally signed by the Personal Assistant of this Court.
(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:
2020.10.29 1/1 15:52:00 +0530
23.ia-1-20 in exal-269-20 wadhwa