Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Goa - Subsection

Section 141(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)reliable and effective means of communication such as telephone or walkie-talkie are provided and are maintained in working order for arranging better and effective communication at an excavation or tunnelling work at the following locations, namely, -
(i)working chamber of an excavation;
(ii)intervals of hundred metres along the tunnel;
(iii)working chamber side of a man lock near the door of such man lock;
(iv)interior of each chamber of a man lock;
(v)location conspicuous place at a lock attendant's station;
(vi)a compressor plant;
(vii)a first aid station; and
(viii)outside the portal or the top of the shaft.