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State of Goa - Section

Section 79 in The Goa Medical Council Rules, 1995

79. Attendance.

(1)The Registrar and other employees of the Council shall attend Office at the hours as notified by the Government for Government offices in Goa, Panaji and at other times when considered necessary.
(2)The Registrar shall not absent himself from duties without permission of the President. The other employees of the Council shall not remain absent from their duties without the permission of the Registrar.