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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(b) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(b)management and general supervision of all works of the home including the supervision of the work of the staff, maintenance of accounts and financial transactions, accounts of clothing, dietary articles, other stores, private property of the inmates, if any, etc.;