Delhi High Court - Orders
Lotus Herbals Private Limited vs Dpka Universal Consumer Ventures ... on 10 October, 2023
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 454/2023
LOTUS HERBALS PRIVATE LIMITED
..... Plaintiff
Through: Ms. Elisha Sinha, Adv.
versus
DPKA UNIVERSAL CONSUMER VENTURES PRIVATE
LIMITED & ORS.
..... Defendant
Through: Mr. Dhruv Anand and
Ms. Nimrat Singh,
Advocates for D-1 & 2
(through VC)
Ms. Arundhati Dhar,
Ms. Shreya Puri and
Mr. Azeem Khan,
Advocates for D-3
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 10.10.2023 The written statement of defendant nos. 1 & 2 shall form part of the record w.e.f today. Its replication be now filed in due course.
The pleadings qua defendant no. 3 are already complete.
List the matter for the purpose fixed on the date fixed i.e. 20.11.2023.
I.A.No. 19901/23 (on behalf of defendant no. 1 & 2 under section 151 CPC seeking condonation of delay in filing written statement) The defendant nos. 1 & 2 are seeking condonation of delay of 42 days, beyond the stipulated period of 30 days. This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 14:09:01 The counsel for the plaintiff is simply pressing for the costs. In the totality of the circumstances, the application is allowed, subject to costs of Rs. 2000/- payable to the opposing counsel.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 10, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 14:09:01