Madhya Pradesh High Court
Kuwar Bahadur Singh vs The State Of Madhya Pradesh on 10 February, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 6208 of 2023 (KUWAR BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 10-02-2023 As prayed by learned counsel for the applicant, list this matter after two weeks.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 2/10/2023 4:24:20 PM