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Madhya Pradesh High Court

Kuwar Bahadur Singh vs The State Of Madhya Pradesh on 10 February, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 6208 of 2023 (KUWAR BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 10-02-2023 As prayed by learned counsel for the applicant, list this matter after two weeks.

(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 2/10/2023 4:24:20 PM