Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Haryana - Subsection Section 24(4) in The Punjab Tenancy Act, 1887 (4)[Sub-clause (4) added by Punjab Act, XI of 1925 was omitted by the Indian (Adaptation of Existing Indian Laws) Order, 1947, Section 4(i).]
