Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 201 in Punjab Jail Manual, 1996 201. Visitors to subordinate officer. - No subordinate officer shall at any time be permitted to receive any visitor within the jail walls, or while on duty outside the jail.
