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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(3) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(3)No expenditure other than that provided for in the budget shall be incurred by the University without the previous approval of the Executive Council.