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Gauhati High Court

Page No.# 1/6 vs National Insurance Co. Ltd. And 2 Ors on 20 January, 2021

Author: Nani Tagia

Bench: Nani Tagia

                                                                    Page No.# 1/6

GAHC010139352020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1640/2020

         MUSSTT. ANWARA BEGUM LASKAR AND 4 ORS.
         W/O. LT. JAYNUL HUSSAIN LASKAR, R/O. VILL. KANCHANPUR T.E., P.O.
         NISCHINTAPUR, P.S. HAILAKANDI, DIST. HAILAKANDI, ASSAM, PIN-
         788164.

         2: MUSUK AHMED LASKAR @ MASUQ
          S/O. LT. JAYNUL HUSSAIN LASKAR
          R/O. VILL. KANCHANPUR T.E.
          P.O. NISCHINTAPUR
          P.S. HAILAKANDI
          DIST. HAILAKANDI
         ASSAM
          PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)

         3: MOMOTAZ BAHAR LASKAR
          D/O. LT. JAYNUL HUSSAIN LASKAR
          R/O. VILL. KANCHANPUR T.E.
          P.O. NISCHINTAPUR
          P.S. HAILAKANDI
          DIST. HAILAKANDI
         ASSAM
          PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)

         4: DIDAR AHMED LASKAR
          S/O. LT. JAYNUL HUSSAIN LASKAR
          R/O. VILL. KANCHANPUR T.E.
          P.O. NISCHINTAPUR
          P.S. HAILAKANDI
          DIST. HAILAKANDI
         ASSAM
          PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)

         5: SAHNAZ AHMED LASKAR
          S/O. LT. JAYNUL HUSSAIN LASKAR
                                                                       Page No.# 2/6

             R/O. VILL. KANCHANPUR T.E.
             P.O. NISCHINTAPUR
             P.S. HAILAKANDI
             DIST. HAILAKANDI
             ASSAM
             PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1

            VERSUS

            NATIONAL INSURANCE CO. LTD. AND 2 ORS.
            REGD. HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA, REP. BY THE
            MANAGER, GAUHATI REGIONAL OFFICE, BHANGAGARH, GUWAHATI-5.

            2:NIRMOL KANTI DAS
             S/O. SRI NEHARI LAL DAS
            VILL. RANGABAK PT-I
             P.O. RANGABAK
             P.S. KATLICHERRA
             DIST. HAILAKANDI
            ASSAM
             PIN-788161.

            3:PROBASH KR. SINGHA (DRIVER)
             S/O. SRI DEBANDRA KR. SINGHA
             R/O. VILL. RONGPUR PT.-IV
             P.O. RONGPUR
             P.S. SILCHAR
             DIST. CACHAR
            ASSAM
             PIN-788009

Advocate for the Petitioner   : MR. M TALUKDAR

Advocate for the Respondent : MS R D MAZUMDAR


             Linked Case : MACApp./529/2019

            THE NATIONAL INSURANCE CO. LTD.

            REGD. HEAD OFFICE AT 3
            MIDDLETON STREET
            CALCUTTA
            REP. BY THE MANAGER
            GAUHATI REGIONAL OFFICE
            BHANGAGARH
            GUWAHATI-781005.
                                                           Page No.# 3/6


VERSUS

MUSSTT. ANWARA BEGUM LASKAR AND 6 ORS.
W/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164.

2:MUSUK AHMED LASKAR @ MASUQ
S/O. LT. JAYNUL HUSSAIN LASKAR
 R/O. VILL. KANCHANPUR T.E.
 P.O. NISCHINTAPUR
 P.S. HAILAKANDI
 DIST. HAILAKANDI
ASSAM
 PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
 3:MOMOTAZ BAHAR LASKAR
D/O. LT. JAYNUL HUSSAIN LASKAR
 R/O. VILL. KANCHANPUR T.E.
 P.O. NISCHINTAPUR
 P.S. HAILAKANDI
 DIST. HAILAKANDI
ASSAM
 PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
 4:DIDAR AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
 R/O. VILL. KANCHANPUR T.E.
 P.O. NISCHINTAPUR
 P.S. HAILAKANDI
 DIST. HAILAKANDI
ASSAM
 PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
 5:SAHNAZ AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
 R/O. VILL. KANCHANPUR T.E.
 P.O. NISCHINTAPUR
 P.S. HAILAKANDI
 DIST. HAILAKANDI
ASSAM
 PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
 6:NIRMOL KANTI DAS
S/O. SRI NEHARI LAL DAS
VILL. RANGABAK PT-I
 P.O. RANGABAK
                                                            Page No.# 4/6

P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161.
7:PROBASH KR. SINGHA (DRIVER)
S/O. SRI DEBANDRA KR. SINGHA
R/O. VILL. RONGPUR PT.-IV
P.O. RONGPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN-788009.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR. M TALUKDAR appearing for MUSSTT. ANWARA BEGUM
LASKAR AND 6 ORS.


Linked Case : I.A.(Civil)/3470/2019

THE NATIONAL INSURANCE CO. LTD.

REGD. HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA
REP. BY THE MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI-781005.

VERSUS

MUSSTT. ANWARA BEGUM LASKAR AND 6 ORS.
W/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164.

2:MUSUK AHMED LASKAR @ MASUQ
S/O. LT. JAYNUL HUSSAIN LASKAR
 R/O. VILL. KANCHANPUR T.E.
 P.O. NISCHINTAPUR
 P.S. HAILAKANDI
 DIST. HAILAKANDI
ASSAM
                                                             Page No.# 5/6

PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
3:MOMOTAZ BAHAR LASKAR
D/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
4:DIDAR AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
5:SAHNAZ AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
6:NIRMOL KANTI DAS
S/O. SRI NEHARI LAL DAS
VILL. RANGABAK PT-I
P.O. RANGABAK
P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161.
7:PROBASH KR. SINGHA (DRIVER)
S/O. SRI DEBANDRA KR. SINGHA
R/O. VILL. RONGPUR PT.-IV
P.O. RONGPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN-788009.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for MUSSTT. ANWARA BEGUM LASKAR AND 6 ORS.
                                                                                    Page No.# 6/6

                                    BEFORE
                        HONOURABLE MR. JUSTICE NANI TAGIA

                                           ORDER

Date : 20.01.2021 Heard Ms. R. D. Mozumdar, learned counsel for the appellant and Mr. M. Talukdar, learned counsel for the respondents No.1 to 5/claimants.

Ms. Mozumdar, learned counsel for the appellant, by referring to the order dated 14.10.2020, submits that these matters ought to have been listed for hearing. Mr. Talukdar, learned counsel for the respondents No.1 to 5/claimants submits that he has filed an Interlocutory application being IA(C) No.1640/2020 for withdrawal of the amount deposited by the Insurance Company and prays for passing of a necessary order in the I.A filed by the respondents No.1 to 5/claimants.

On perusal of the order dated 14.10.2020, it is noticed that the appeal as well as the Interlocutory application were directed to be listed on 11.10.2020 for hearing, which, however, have not been so listed.

In that view of the matter, let the appeal as well as Interlocutory application be listed for Hearing on 2nd February' 2021. If on the next date fixed, the appeal is not finally heard and disposed of for any reason, the applicants in IA(Civil)1640/2020 shall be at liberty to pray for passing of a necessary order in the I.A filed by the respondents/claimants.

List accordingly on 02.02.2021.

JUDGE Comparing Assistant