Gauhati High Court
Page No.# 1/6 vs National Insurance Co. Ltd. And 2 Ors on 20 January, 2021
Author: Nani Tagia
Bench: Nani Tagia
Page No.# 1/6
GAHC010139352020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1640/2020
MUSSTT. ANWARA BEGUM LASKAR AND 4 ORS.
W/O. LT. JAYNUL HUSSAIN LASKAR, R/O. VILL. KANCHANPUR T.E., P.O.
NISCHINTAPUR, P.S. HAILAKANDI, DIST. HAILAKANDI, ASSAM, PIN-
788164.
2: MUSUK AHMED LASKAR @ MASUQ
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
3: MOMOTAZ BAHAR LASKAR
D/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
4: DIDAR AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
5: SAHNAZ AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
Page No.# 2/6
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1
VERSUS
NATIONAL INSURANCE CO. LTD. AND 2 ORS.
REGD. HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA, REP. BY THE
MANAGER, GAUHATI REGIONAL OFFICE, BHANGAGARH, GUWAHATI-5.
2:NIRMOL KANTI DAS
S/O. SRI NEHARI LAL DAS
VILL. RANGABAK PT-I
P.O. RANGABAK
P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161.
3:PROBASH KR. SINGHA (DRIVER)
S/O. SRI DEBANDRA KR. SINGHA
R/O. VILL. RONGPUR PT.-IV
P.O. RONGPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN-788009
Advocate for the Petitioner : MR. M TALUKDAR
Advocate for the Respondent : MS R D MAZUMDAR
Linked Case : MACApp./529/2019
THE NATIONAL INSURANCE CO. LTD.
REGD. HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA
REP. BY THE MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI-781005.
Page No.# 3/6
VERSUS
MUSSTT. ANWARA BEGUM LASKAR AND 6 ORS.
W/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164.
2:MUSUK AHMED LASKAR @ MASUQ
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
3:MOMOTAZ BAHAR LASKAR
D/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
4:DIDAR AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
5:SAHNAZ AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
6:NIRMOL KANTI DAS
S/O. SRI NEHARI LAL DAS
VILL. RANGABAK PT-I
P.O. RANGABAK
Page No.# 4/6
P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161.
7:PROBASH KR. SINGHA (DRIVER)
S/O. SRI DEBANDRA KR. SINGHA
R/O. VILL. RONGPUR PT.-IV
P.O. RONGPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN-788009.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : MR. M TALUKDAR appearing for MUSSTT. ANWARA BEGUM
LASKAR AND 6 ORS.
Linked Case : I.A.(Civil)/3470/2019
THE NATIONAL INSURANCE CO. LTD.
REGD. HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA
REP. BY THE MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI-781005.
VERSUS
MUSSTT. ANWARA BEGUM LASKAR AND 6 ORS.
W/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164.
2:MUSUK AHMED LASKAR @ MASUQ
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
Page No.# 5/6
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
3:MOMOTAZ BAHAR LASKAR
D/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
4:DIDAR AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
5:SAHNAZ AHMED LASKAR
S/O. LT. JAYNUL HUSSAIN LASKAR
R/O. VILL. KANCHANPUR T.E.
P.O. NISCHINTAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788164. (RESPONDENT NO. 3 TO 5 ARE REP. BY RESPONDENT NO.1)
6:NIRMOL KANTI DAS
S/O. SRI NEHARI LAL DAS
VILL. RANGABAK PT-I
P.O. RANGABAK
P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161.
7:PROBASH KR. SINGHA (DRIVER)
S/O. SRI DEBANDRA KR. SINGHA
R/O. VILL. RONGPUR PT.-IV
P.O. RONGPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN-788009.
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for MUSSTT. ANWARA BEGUM LASKAR AND 6 ORS.
Page No.# 6/6
BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date : 20.01.2021 Heard Ms. R. D. Mozumdar, learned counsel for the appellant and Mr. M. Talukdar, learned counsel for the respondents No.1 to 5/claimants.
Ms. Mozumdar, learned counsel for the appellant, by referring to the order dated 14.10.2020, submits that these matters ought to have been listed for hearing. Mr. Talukdar, learned counsel for the respondents No.1 to 5/claimants submits that he has filed an Interlocutory application being IA(C) No.1640/2020 for withdrawal of the amount deposited by the Insurance Company and prays for passing of a necessary order in the I.A filed by the respondents No.1 to 5/claimants.
On perusal of the order dated 14.10.2020, it is noticed that the appeal as well as the Interlocutory application were directed to be listed on 11.10.2020 for hearing, which, however, have not been so listed.
In that view of the matter, let the appeal as well as Interlocutory application be listed for Hearing on 2nd February' 2021. If on the next date fixed, the appeal is not finally heard and disposed of for any reason, the applicants in IA(Civil)1640/2020 shall be at liberty to pray for passing of a necessary order in the I.A filed by the respondents/claimants.
List accordingly on 02.02.2021.
JUDGE Comparing Assistant