Section 102 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965
102.
A candidate, who holds a certificate of having passed the High School Examination in English and/or Hindi/Sanskrit only under these Regulations of having passed an examination equivalent to the Hindi School Examination in English and/or Hindi/Sanskrit only under similar conditions, may be admitted as a private candidate to the Intermediate or Higher Secondary Examination in English and/or Hindi/ Sanskrit only:Provided that a least one academical year shall have elapsed since the date of his passing the High School or equivalent examination in English and/or Hindi/ Sanskrit and such a candidate shall, if successful, be entitled to a certificate of having passed the examination English and/or Hindi/Sanskrit only.
