Section 4(2)(b) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(b)Members, whose number shall be,

(i)not more than ten in case of Nagar Panchayat,

(ii)not less than ten and not more than twenty in case of Municipal Council, and

(iii)not less than twenty and not more than forty, in case of Municipal Corporation,

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