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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(2)(d) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(d)regulate or control the use, construction, re-construction, repair and closure of wells, ponds and tanks, except insofar as such regulation or control relates to the avoidance of injury or danger to the public, to nuisance or insanitary conditions or to the protection of public health;