Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 29] [Entire Act] Union of India - Subsection Section 29(m) in The Indian Stamp Act, 1899 (m)in the case of any other instrument not specified herein, by the person making, drawing or executing such instrument.]
