Delhi High Court - Orders
Jeewraj Singh Shekhawat vs Union Of India And Ors on 11 September, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~12 (08.09.2023)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9018/2022
JEEWRAJ SINGH SHEKHAWAT ..... Petitioner
Through: Mr. Ankur Chhibber, Advocate.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Vineet Dhanda, CGSC with Mr.
Abhigyaan Siddhant, GP.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 11.09.2023
1. Since 08.09.2023 was declared a holiday, the matter is taken up today.
2. Learned counsel for the petitioner prays for some time to file rejoinder.
3. Let the same be filed within two weeks.
4. List on 05th December, 2023.
SANJEEV SACHDEVA, J MANOJ JAIN, J SEPTEMBER 11, 2023 st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:50:06