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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(2)(g) in Manipur Ropeways Act, 2015

(g)the conditions under which, and the manner in which, the power conferred on promoters by section 14 and section 15 may be exercised;