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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(3)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)the draft offer document, red herring prospectus or final offer document, as the case may be, is available on the website of the Board, lead merchant bankers or lead book runners.