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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

State of Tamilnadu - Subsection

Section 25A(1)(i) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(i)He shall not be employed for more than eight hours in all or any one day;