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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(4) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(4)Every trader acting as a commission agent shall keep regular and separate accounts of his sales and purchases. Such an account shall be produced for inspection on demand by the Chairman, or the Secretary and/or the field official of the Committee.