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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2)(a) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(a)by sending the order free of cost, by registered post acknowledgement due; or