Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Karnataka - Section Section 66 in Karnataka Land Revenue Act, 1964 66. Composition of Bench. - Every reference under section 64 or section 65 shall be heard by a Bench consisting of not less than two judges of the High Court.
