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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(4)(ii) in The Merchant Shipping (Fire Appliances) Rules, 1969

(ii)in the boiler room and each compartment in the ship which contains the whole or part of fuel oil installation, with at least two portable fire extinguishers capable of discharging froth or other substance suitable for quenching oil fires;