(3)Whoever, in contravention of the provisions of this section, uses or employs [any whistle, trumpet or other contrivance,] [Substituted 'any steam whistle or stream trumpet' by Act No. 3 of 1933.] shall be punishable with a fine which may extend to fifty rupees, and with a further fine which may extend to five rupees for every day during which the offence is continued.Drains and Privies
